K. Navaneethamma vs E. Saraswathi
2024 Latest Caselaw 7686 AP

Andhra Pradesh High Court - Amravati

K. Navaneethamma vs E. Saraswathi on 23 August, 2024

APHC010118682003
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3397]
                          (Special Original Jurisdiction)

               FRIDAY ,THE TWENTY THIRD DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 411/2003

Between:

K. Navaneethamma and Others                        ...APPELLANT(S)

                                 AND

E Saraswathi                                        ...RESPONDENT

Counsel for the Appellant(S):

  1. D SESHADRI NAIDU

Counsel for the Respondent:

  1. K V BHANU PRASAD

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on either side. It seems that the

appellant is not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 23.08.2024 SRT