T.V.A.N.Sharma S/O Late Janardhana ... vs The Primary Tribunalcumspecial Deputy ...
2024 Latest Caselaw 7680 AP

Andhra Pradesh High Court - Amravati

T.V.A.N.Sharma S/O Late Janardhana ... vs The Primary Tribunalcumspecial Deputy ... on 23 August, 2024

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: Writ Petition Nos.6528 and 7103 of 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE

06. 23.08.2024 NJS, J Mr. M. Bala Subrahmanyam, learned counsel for the petitioners, who appeared through online.

Learned Assistant Government Pleader seeks further time to go through the decision reported in 1965 (1) AndhWR 300.

List these matters under the caption 'for judgment' on 30.08.2024.

_____ NJS, J GVK