Lingareddy Nirujitha, vs Anapalli Janardhan Reddy,
2024 Latest Caselaw 7679 AP

Andhra Pradesh High Court - Amravati

Lingareddy Nirujitha, vs Anapalli Janardhan Reddy, on 23 August, 2024

     IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                   APPEAL SUIT No.446 of 2024

                       PROCEEDING SHEET
Sl.                                                                     OFFICE
No.    DATE                           ORDER                              NOTE

2.    23.8.2024 NJS, J & JS, J
                                 I.A. No.3 of 2024
                      Filing of Certified Copy of the decree and
                judgment dated 04.9.2023 in O.S.No.38 of 2017
                on the file of the Court of the V Additional District
                Judge, Nellore, is dispensed with, for the present.
                                 I.A. No.2 of 2024
                      Issue notice to the respondents.

The learned counsel for the petitioners is permitted to take out personal notice on the respondents by registered post with acknowledgement due and file proof of service in the Registry, by the date of next adjournment.

List the matter on 04.9.2024.

______ NJS, J

______ JS, J vasu