Citation : 2024 Latest Caselaw 7565 AP
Judgement Date : 22 August, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: M.A.C.M.A.No.349 of 2011 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
22.08.2024 JS,J Heard both sides. Reserved for Judgment.
_______ JS,J RSD
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