Gandamala Pradeep vs The State Of Andhra Pradesh
2024 Latest Caselaw 7558 AP

Andhra Pradesh High Court - Amravati

Gandamala Pradeep vs The State Of Andhra Pradesh on 22 August, 2024

                         HIGH COURT OF ANDHRA PRADESH
                           MAIN CASE:Crl.P.No.5809 OF 2024

                                     PROCEEDING SHEET

Sl.                                                                                   OFFICE
                                                  ORDER

No      DATE                                                                           NOTE

01.   22.08.2024       BVLNC, J

List the matter after two (02) weeks.

In the light of judgment of the Hon'ble Apex Court in the case of Kamatchi Vs. Lakshminarayanan 1, wherein the Hon'ble Supreme Court held that "the application under Section 482 Cr.P.C. is not maintainable in D.V.C. cases".

__________ BVLNC, J Pmk

2022 (15) SCC 50