Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala
2024 Latest Caselaw 7513 AP

Andhra Pradesh High Court - Amravati

Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala on 21 August, 2024

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.1290 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 21-08-2024 BSS, J

Judgment pronounced. (vide separate Judgment)

In the result, this Second Appeal is dismissed.

In the circumstances of the case, both parties are directed to bear their own costs. Consequently, all pending miscellaneous petitions, if any, shall stand closed. The Interim Orders granted earlier, if any, shall stand vacated.

________ BSS, J

Bsv