Rajnish Kumar Rai, vs Union Of India,
2024 Latest Caselaw 7457 AP

Andhra Pradesh High Court - Amravati

Rajnish Kumar Rai, vs Union Of India, on 20 August, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.11197 of 2024

                          PROCEEDING SHEET


Sl.     DATE                            ORDER                           OFFICE
No.                                                                      NOTE

6.    20.08.2024   RNT, J & VN, J
                         Heard    Sri   I.H.Syed,   learned   Senior
                   Counsel, assisted by Sri Malireddy Gowtham,
                   learned counsel for the petitioner and learned
                   Additional Solicitor General of India, assisted by
                   Sri Josyula Bhaskara Rao, learned counsel for
                   the respondents, through virtual mode.

2. Reserved for judgment/orders.

_____________ RNT, J

_____________ VN, J Pab