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Ronanki Ramesh, vs Beera Mohan Vijaya Kumar
2024 Latest Caselaw 7408 AP

Citation : 2024 Latest Caselaw 7408 AP
Judgement Date : 20 August, 2024

Andhra Pradesh High Court - Amravati

Ronanki Ramesh, vs Beera Mohan Vijaya Kumar on 20 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.C.A.Nos.122, 123, 124, 125, 126, 127, 128, 129, 130, 131,
             132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143,
             144, 145, 146, 147, 148, 149, 150, 151, 152, 153, 154, 155,
             156, 157, 158, 159, 160, 161, 162, 163, 164 and 165 of
             2024
                          PROCEEDING SHEET
Sl.      Date                              ORDER                            OFFI
No.                                                                          CE
                                                                            NOTE

      20.08.2024    RRR,J & HN, J
                          Post on 04.09.2024 along with CA.Nos.19 and
                    22 of 2024.
                          There shall be interim stay of operation of the
                    impugned judgment of the learned Single Judge
                    dated 08.07.2024, till further orders.
                          Print the name of Sri.V.V.Prabhakar Rao for
                    the respondents.

________ RRR, J

______ HN, J

BV/KGM

 
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