Citation : 2024 Latest Caselaw 7405 AP
Judgement Date : 20 August, 2024
HIGH COURT OF ANDHRA PRADESH Main Case No: W.P.No.27902 of 2023 PROCEEDING SHEET Sl. OFFICE No. Date ORDER NOTE
02. 20.08.2024 BVLNC,J
Learned counsel for the petitioner sought time for filing copy of Judgment in Criminal Appeal filed by the petitioner submitting that he was acquitted in the appeal.
List the matter after two (02) weeks.
________ BVLNC,J Pmk
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!