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Kukkamalla Janesh Gnanesu, Guntur Dt 7 ... vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 7403 AP

Citation : 2024 Latest Caselaw 7403 AP
Judgement Date : 20 August, 2024

Andhra Pradesh High Court - Amravati

Kukkamalla Janesh Gnanesu, Guntur Dt 7 ... vs The State Of Ap., Rep Pp., on 20 August, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal No.1301 of 2016

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

21. 20.08.2024 KSR, J & SRK, J

Heard the arguments of Sri C.Nageswara

Rao, learned senior counsel, assisted by Sri Yaddala

Durga Rao, learned counsel for the appellants and

Sri Kochiri Anand Kumar, learned Assistant Public

Prosecutor for the State.

Judgment Reserved.

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB

 
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