Citation : 2024 Latest Caselaw 7384 AP
Judgement Date : 20 August, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.C.A.Nos.105, 106, 107, 108, 109, 110, 111,
112, 113, 114, 115, 116, 117, 118, 119, 120 & 121 of 2024
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note
1. 20.08.2024 RRR, J & HN, J.
Post on 04.09.2024 along with C.A.Nos.19 & 22 of 2024.
There shall be interim stay of operation of the impugned Judgment of the learned Single Judge dated 08.07.2024, till further orders.
Print the name of Sri V.V. Prabhakar Rao for respondents.
_________ RRR, J
_______ HNJ, J
BSM.
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