Smt.K.Samrajyam 3 Others vs The State Of Ap., Revenue Dept., 5 Others
2024 Latest Caselaw 7380 AP

Andhra Pradesh High Court - Amravati

Smt.K.Samrajyam 3 Others vs The State Of Ap., Revenue Dept., 5 Others on 20 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W. P. No. 18513 of 2005

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 20.08.2024 RNT, J & VN, J

"Separate judgment is passed as under:

(i) The Writ Petition is dismissed.

(ii) Let the petitioners comply the Order of the Tribunal, within a period of 4 (four) weeks from today.

(iii) Let compliance report be sent to this Court through Registrar General which the Registrar General shall place on the record of this writ petition.

(iv) No order as to costs.

______ RNT, J

______ VN, J Dsr