Ravulapally Ravindranath, vs The Union Of India,
2024 Latest Caselaw 7379 AP

Andhra Pradesh High Court - Amravati

Ravulapally Ravindranath, vs The Union Of India, on 20 August, 2024

      APHC010354622024      IN THE HIGH COURT OF ANDHRA                   Bench
                                                                         Sr.No:-4
                                      PRADESH                             [3496]
                                    AT AMARAVATI

                             WRIT APPEAL NO: 704 of 2024

Ravulapally                                               ...Appellant
Ravindranath

      Vs.

The Union of India and others                               ...Respondents


                                   **********

Sri Javvaji Sarath Chandra, Advocate for the appellant.

Learned Government Pleader for Home, Advocate for respondent Nos.3 to 5.

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SMT JUSTICE VENKATA JYOTHIRMAI PRATAPA

DATE : 20th August 2024

PC:

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ

VENKATA JYOTHIRMAI PRATAPA, J

AMD