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Vytla Venkatarao Anr, E.G.Dist. vs E. Narayana Rao Anr, E.G.Dist.
2024 Latest Caselaw 7370 AP

Citation : 2024 Latest Caselaw 7370 AP
Judgement Date : 19 August, 2024

Andhra Pradesh High Court - Amravati

Vytla Venkatarao Anr, E.G.Dist. vs E. Narayana Rao Anr, E.G.Dist. on 19 August, 2024

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
      MAIN CASE No: A.S.No.80 of 2006
                                 PROCEEDING SHEET
Sl.      DATE                                ORDER                               OFFICE
No.                                                                               NOTE
11.    19.08.2024   VGKR,J
                          Heard Sri Jada Sravan Kumar, learned counsel for
                    the appellants and Sri C.Venkaiah, learned counsel for the
                    1st respondent.

Reserved 'for Judgment'.

_________ VGKR,J KNN

 
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