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Rajendra Prasad Khajuria, Hyd vs Chief Secy To Govt., Hyd
2024 Latest Caselaw 7360 AP

Citation : 2024 Latest Caselaw 7360 AP
Judgement Date : 19 August, 2024

Andhra Pradesh High Court - Amravati

Rajendra Prasad Khajuria, Hyd vs Chief Secy To Govt., Hyd on 19 August, 2024

                                1




APHC010736762013 IN THE HIGH COURT OF ANDHRA
                                 PRADESH
                                                         [3470]
                              AT AMARAVATI
                       (Special Original Jurisdiction)

       TUESDAY ,THE NINETEENTH DAY OF MARCH
          TWO THOUSAND AND TWENTY FOUR

                          PRESENT

   THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

    THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

               WRIT PETITION NO: 25453/2013

Between:

Rajendra Prasad Khajuria, Hyd                   ...PETITIONER

                              AND

Chief Secy To Govt Hyd and Others          ...RESPONDENT(S)

Counsel for the Petitioner:

  1. K SUDHAKAR REDDY

Counsel for the Respondent(S):

  1. GP FOR SERVICES I (AP)

  2. B SUDHAKAR REDDY AND NEERAJA REDDY

The Court made the following:
JUDGMENT:

On 08.08.2024, the following order was passed:

"At the request made on behalf of the learned counsel for the petitioner, the matter is posted to 19.08.2024."

2. Today, there is no representation for the petitioner.

3. The Writ Petition is dismissed for want of prosecution. No

order as to costs.

Consequently, the miscellaneous petitions, if any, pending

in the petition shall stand closed.

_________________________ RAVI NATH TILHARI, J

______________________ NYAPATHY VIJAY,J

Date:19.08.2024 Gk

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

&

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

WRIT PETITION NO: 25453/2013

Date:19.08.2024

Gk

 
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