Kalagandha Saileswari vs Kalagandha Nageswara Rao
2024 Latest Caselaw 7274 AP

Andhra Pradesh High Court - Amravati

Kalagandha Saileswari vs Kalagandha Nageswara Rao on 19 August, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
MONDAY, THE NINETEENTH BAY OF AUGUST,
TWO THOUSAND AND TWENTY FOUR
(PRESENT:

THE HONOURABLE SRI JUSTICE G.NARENDAR

AND
THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

IA No. 1 OF 2024

ino
FCA NO: 91 OF 2024

Setween:
Kalagandhe Saleswar, Wie. Nageswara Rao Aged about 70 years,
Hindu,Property holder R/fo. Old Police Line, Mulapet, Nellore Town. SPSK
Nellore [Nstrict.

 AgpelantiRespondent

AND

Kalagandha Nageswara Rao, S/o. Chandrasekharam, Aged about 72 years,
Hindu, Retired Employee Rio Near ZF Office, Nellore Town. SPSR Nellore
District

 Respondent/Petitioner

Counsel for the Petitioner : SriG VNIAYA SARADHI
Gounsel for the Respondent <<--

Patition under Section 791 OPC praying thet in the circumstances
stated in the affidavit fled in support of the pelition, the High Court may be
nleased fo suspend the Order and decree passea in n F.CUOP No, 85 of 2022,
Ot 03.06.2024, on the fle of Judge, Family Court -cum- Vi Additional District
and Sessions Judge, Nellore, SPSR Nellore Disti ict, Panding disposal of
FCA No. 94 of 2084, on the fle of the High Court.


The court while directing issue of notice to Ihe Respondents hersin to
show cause as to why thls apniication should not be carnplied with, made the
faiawing (The reesipt of this order will ba deemed to be the receipt of notice In

Me

the case}

ORDER:

"Pending dispasal of LA. No. of 2024, the judgment and decree under challenge where by the marriage selemnized betwean the appatiant and respondent stood dissolved is hereby stayed."

SON K.SRINIVASA RAJU SSISTANT REGISTRAR

i

s

ATRUE COPY IE SECTION OFFICER

oo

Ta,

1. The Judge, Family Court -cum- Vi Additional District and Sessions

?

Judge, Nellore, SPS Nellore Oisirict,

i

Tre Chairman-cumDirector, District Legal Servings Authority, Nyays seva Sadan, District Court Gulldings, Nellore, PA. No O884-2383S0879. (Sy Saeed Post)

3. Ralagandha Nageawara Rao, S/o. Chancdrasekharam, Aged about 72 years, Hindu, Retired Emoloyee R'o Near 2P Office, Nellore Town. SPSR Netiore Distict( By RPAD}

One Gt to SriG Viaya Sarachi,

Be oa Be CH.

ie he ied oy ?

SF om it eereey, ry oo ee cs :

on Ls nnd

Two spare copies.

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a 'ie

HIGH COURT

GNI & KM.

DATED 1 88/2024

LIST THE MATTER ON 05.09.2024,"

ORDER

iA No. 1 OF 2024 iN POA NO: OT OF 2024

RRs SEAT AN NSS, ass LIT FOES SEI SEN

STAY

2%

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