Vanthala Rama Krishna Prabhakar Ashok vs The Special Public Prosecutor
2024 Latest Caselaw 7235 AP

Andhra Pradesh High Court - Amravati

Vanthala Rama Krishna Prabhakar Ashok vs The Special Public Prosecutor on 14 August, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: Crl.A.No.218 of 2024 PROCEEDING SHEET

SL. OFFICE DATE ORDER NO. NOTE

04. 14.08.2024 KSR, J & SRK, J

Heard the arguments of Sri P.Srinivasulu, learned counsel for the petitioner and Sri B.Narsimha Sharma, learned Additional Solicitor General of India, assisted by Sri Jupudi V.K. Yagna Dutt, learned counsel and Sri Yateendra Raju, learned Public Prosecutor for N.I.A. Court.

Judgment Reserved.

___________________ K.SURESH REDDY, J

_______________________ K.SREENIVASA REDDY, J

Vnb

SL. OFFICE DATE ORDER NO. NOTE