A. Subrahmanyam Reddy, vs State Bank Of India, Vadamalapet,
2024 Latest Caselaw 7229 AP

Citation : 2024 Latest Caselaw 7229 AP
Judgement Date : 14 August, 2024

Andhra Pradesh High Court - Amravati

A. Subrahmanyam Reddy, vs State Bank Of India, Vadamalapet, on 14 August, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No. A.S.No.1932 of 1999

                  PROCEEDING SHEET

Sl. DATE                         ORDER                        OFFICE
No.                                                            NOTE
23. 14.08.2024   VGKR, J

                       Heard    Sri.M.Vengaiah,    learned
                 counsel   representing   Sri.V.Jagapathi,
                 learned counsel for the appellant and
                 Sri.Venkata Rama Rao Kota, learned
                 counsel for the respondents.

'Reserved for Judgment'.

_________ VGKR, J

SRT

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