Kandati Sarada vs Godthi Satish Chowdary
2024 Latest Caselaw 7228 AP

Citation : 2024 Latest Caselaw 7228 AP
Judgement Date : 14 August, 2024

Andhra Pradesh High Court - Amravati

Kandati Sarada vs Godthi Satish Chowdary on 14 August, 2024

                   HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: A.S.No.433 of 2010
                          PROCEEDING SHEET
Sl.       Date                          ORDER                         OFFICE
No.                                                                    NOTE

29.                 TMR,J
      14.08.2024
                           Heard     learned    counsel   for   the
                    appellant(s).

                           No representation on behalf of the
                    respondent(s).

Reserved for Judgment.

______ TMR,J ASR

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