Smt B V Lakshmi vs K. Ramesh
2024 Latest Caselaw 7202 AP

Andhra Pradesh High Court - Amravati

Smt B V Lakshmi vs K. Ramesh on 13 August, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

    MAIN CASE:     M.A.C.M.A.No.3373 of 2017

                          PROCEEDING SHEET

 SL.                                                                 OFFICE
 No. DATE                            ORDER
                                                                     NOTE
HCJ
 11.& RSR, J R RNT,J & VN,J
      13.8.2024

                       Heard    Smt.Ch.S.N.Meena         Kumari,
                 learned counsel representing Sri Kambhampati
                 Ramesh    Babu,     learned   counsel   for   the
                 appellants as well as Sri M.V.Vijayaditya
                 Reddy,    learned      counsel     representing
                 Sri C.Prakash Reddy, learned counsel for
                 respondent No.3-Insurance company.

Reserved for judgment.

______ RNT,J

_____ VN,J RPD

SL. OFFICE No. DATE ORDER NOTE

SL. OFFICE No. DATE ORDER NOTE