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The Oriental Insurance Company Ltd vs Kum.Motukuri Sakunthala Niharika 4 Ors
2024 Latest Caselaw 7193 AP

Citation : 2024 Latest Caselaw 7193 AP
Judgement Date : 13 August, 2024

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company Ltd vs Kum.Motukuri Sakunthala Niharika 4 Ors on 13 August, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: MACMA.No. 1636 of 2017

                      PROCEEDING SHEET
SL.   DATE                             ORDER                           OFFICE
NO.                                                                     NOTE
12. 13.08.2024   RNT,J & VN,J

                         As per the office report the notice on
                 respondent Nos.1 to 4 were served.

2. Respondent No.5 has also served through publication in the newspaper. Memo to that effect was filed on 28.02.2018.

3. However, there is no representation for the respondents.

4. Heard Sri S. Agasthya Sharma, learned counsel for the appellant appears through virtual mode.

5. Judgment reserved.

______ RNT,J

_____ VN,J AG

 
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