This Petition Is Filed Seeking To Grant vs Issue Notice To
2024 Latest Caselaw 7153 AP

Andhra Pradesh High Court - Amravati

This Petition Is Filed Seeking To Grant vs Issue Notice To on 12 August, 2024

                 HIGH COURT OF ANDHRA PRADESH
             MAIN CASE No: Crl.A.(S.R.) No.6819 of 2024
                          PROCEEDING SHEET

SL.   DATE                              ORDER                        OFFICE
NO.                                                                   NOTE
01. 12.08.2024   VJP, J
                                  I.A.No.1 of 2024
                       This petition is filed seeking to grant
                 leave to the Petitioner(s)/Appellant(s) to prefer
                 appeal against the judgment dated 09.05.2024
                 in C.C.No.227 of 2021 on the file of the Junior
                 Civil Judge-cum-Judicial Magistrate of First
                 Class, Salur, Vizianagaram District.
                       Heard.
                       Considering the reasons mentioned in the
                 affidavit and in the interest of justice, the
                 petition is allowed.
                       Registry can proceed with the numbering
                 of the appeal.
                                                          ______
                                                          VJP, J
                           Crl.A.(S.R.) No.6819 of 2024
                       Issue notice to Respondent No.2.

List the matter on 19.08.2024.

______ VJP, J PND