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Peddireddy Sanjeevareddy vs Mallavarapu Chandra Reddy And Others
2024 Latest Caselaw 6968 AP

Citation : 2024 Latest Caselaw 6968 AP
Judgement Date : 9 August, 2024

Andhra Pradesh High Court - Amravati

Peddireddy Sanjeevareddy vs Mallavarapu Chandra Reddy And Others on 9 August, 2024

APHC010106732009
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3369]
                          (Special Original Jurisdiction)

                   FRIDAY, THE NINTH DAY OF AUGUST
                   TWO THOUSAND AND TWENTY FOUR

                               PRESENT

      THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                       APPEAL SUIT NO: 473/2009

Between:

Peddireddy Sanjeevareddy                               ...APPELLANT

                                 AND

Mallavarapu Chandra Reddy and Others              ...RESPONDENT(S)

Counsel for the Appellant:

1. NIMMAGADDA SATYANARAYANA

Counsel for the Respondent(S):

1. M V RAJA RAAM

THE COURT MADE THE FOLLOWING JUDGMENT:

On 06.08.2024, the learned counsel for the appellant

submitted that despite their diligent efforts, they have been

unable to obtain regarding the date of the appellant's death and

the legal representatives of the appellant are not interested in the

pursuing the appeal.

2. In the said facts of the case, on 06.08.2024, the matter was

directed to be listed to today under the caption "For dismissal".

3. Even today, when the matter is called, there is no

representation on behalf of the appellant. It appears that the legal

representatives of the appellant are not evincing any interest in

prosecuting the appeal.

4. Hence, the appeal is dismissed for default. There shall be

no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:09.08.2024 ASR

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

09.08.2024

ASR

 
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