C. Butchamma vs Mandal Revenue Officer,
2024 Latest Caselaw 6918 AP

Andhra Pradesh High Court - Amravati

C. Butchamma vs Mandal Revenue Officer, on 8 August, 2024

   IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             THURSDAY, THE EIGHTH DAY OF AUGUST
               TWO THOUSAND AND TWENTY FOUR

                               PRESENT
       THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                    APPEAL SUIT No.2373 OF 2000

Between:

Chadaram Butchamma, Guntuvanipalem,
Addateegala Mandal, E.G.District.                       ...    Appellant

                                    AND
Mandal Revenue officer,
Addateegala Mandal, E.G.District.                       ... Respondents

Counsel for the appellant:

Sri G.Vasantha Rayudu

The Court made the following:

JUDGMENT:

-

It is represented by the learned counsel for appellant Sri G.Vasantha Rayulu through virtual mode that as per the instructions of his party the cause in the suit will not survive and the appeal may be dismissed. By recording the same, the appeal is dismissed as infructuous. No costs

As a sequel, miscellaneous petitions, if any, pending in the Appeal shall stand closed.

_________________________ V.GOPALA KRISHNA RAO, J Date: 08.08.2024 sj 2 VGKRJ

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

APPEAL SUIT No.2373 OF 2000

Date: 08.08.2024

sj