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A.S.R. Anjaneyulu vs Y. Ravindranath Died
2024 Latest Caselaw 6917 AP

Citation : 2024 Latest Caselaw 6917 AP
Judgement Date : 8 August, 2024

Andhra Pradesh High Court - Amravati

A.S.R. Anjaneyulu vs Y. Ravindranath Died on 8 August, 2024

APHC010202262004
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                [3397]
                            (Special Original Jurisdiction)

                   THURSDAY ,THE EIGHTH DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 3815/2004

Between:

A.s.r. Anjaneyulu and Others                          ...APPELLANT(S)

                                   AND

Y Ravindranath Died and Others                       ...RESPONDENT(S)

Counsel for the Appellant(S):

   1. B SOMASEKHAR

Counsel for the Respondent(S):

   1. VIJAY KUMAR PUNNA

   2. .

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on behalf of the appellants.

Learned counsel for the respondents is present through virtual

hearing. It seems that the appellants are not inclined to prosecute the

appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 08.08.2024 SRT

 
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