Ghanta Koteswara Rao vs Venkata Padmavathi Fertilisers, ...
2024 Latest Caselaw 6908 AP

Andhra Pradesh High Court - Amravati

Ghanta Koteswara Rao vs Venkata Padmavathi Fertilisers, ... on 8 August, 2024

 APHC010909262002
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                      [3397]
                             (Special Original Jurisdiction)

                    THURSDAY ,THE EIGHTH DAY OF AUGUST
                      TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 546/2002

Between:

Ghanta Koteswara Rao                                          ...APPELLANT

                                    AND

Venkata Padmavathi Fertilisers Machilipatnam               ...RESPONDENT

Counsel for the Appellant:

     1. T V L NARASIMHA RAO

Counsel for the Respondent:

     1. C RAMACHANDRA RAJU

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, learned counsel for the

appellant represented that the matter has been settled out of the Court

between both the parties and further represented that the appeal has become

"infructuous".

2. The representation made by the learned counsel for the appellant is

recorded.

3. Accordingly, the Appeal Suit is dismissed as infructuous. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.08.08.2024 CVD