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Unknown vs "In The High Court Of Andhra Pradesh At ...
2024 Latest Caselaw 6902 AP

Citation : 2024 Latest Caselaw 6902 AP
Judgement Date : 8 August, 2024

Andhra Pradesh High Court - Amravati

Unknown vs "In The High Court Of Andhra Pradesh At ... on 8 August, 2024

"IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR AN
THURSDAY THE EIGHTH DAY OF AUGUST ©
TWO THO! USAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE SRI JUSTICE RAVI NATH TILHAR}
AND
THE HONOURABLE spi JUSTICE NYAPATHY VIJAY
JA No. 2 OF 2024
IN
MACMA NO: 49 OF 2024

* Between:

Oriental Insurance Company Limited, Rep. by fis Branch Manager, RRPet
Eluru, West Godavari District,
...Pelifloner/Appeliant
(Pelitioner in MACMA 49 OF 2034
. on the file of High Court}
AND
. Sm Satyayay Fapu Swarnalatha, Wo Late Veera Venkata Nagaral

nad.

Kumar, Hindu, Female, aged 35 years. nen R/io.D.No 18-2 "ay
Main Road, Koyvur Mandal, West Godavari Distri

2. Sat avarapu Naimisha,, Dio.Late Veers Venkata Nagaraj Kumar,
Hindu, Female, aged 15 years. Dependant, RYo.D.Ne. 12. 2-44, Nein
Road, Koyvur Mandal, West Godavari District

3, Satyavarapy Sei Nikitha,, Dfo. Late Veera Venkata Nagaraj Kumar,
Hindu, Female, aged 11 years, Dependant, RYo.D.No. 12-23-41, Ma
Road, Rovvur Ma nual, West Godayari Oisinct,

4. Salyavarapu Oopala Krishna, S S/o. LateApnalg Ralu, Hindu, Male, aged
85 years, R/o.D.Nn 12-2-47, Main Road. Kovvur Mandal, West

™-™~

Godavarl District

ar

Smt Salyavarapu Salyavathi, Wo. Gap@la Krishna. Hindu, Male, aged
DO years, RYo.DNo. 122-47 Main Road, Koyvur Mandal, Wrest
Godavyar District

2
cr

(Petitioners No? and @ng minors ren by their natural guardian

>

rrother/1™ petitioner)


Respndents/Petitioners

an

Thigurupall Venkateswara Rao,, Sio.Brahmanne, Hindu, Male, rider of
Bajaj Pulsar motorcycle bearing No.AP 37 BK 1254, Rfo Christian pet'
Rovvur, West Godavari District.

*. Lakamsani Venkatesh,, S/o. Nageswara Rao, Hindu, Male, Owner of
Bajaj Pulsar motor cycle Bearing No. AP 37 BK 1254, R/o.D No t-30)
Kothapet, Mallavaram Vilage, Chagallu Mandal, West Godavari District,

Respondents! 'Respondents
(Respondents in-do-}

Counsel for the Petitioner : Sri GUDN SRINIVAS
Counsel for the Respondent): ori RANMBHAMPAT! RAMESH BABU Com

"SPeiition under Order XLI Rule 5 & Under section 137 CPC sraying that
K

in the circumstances stated in the affidavit fled in su pport af the petiion, the
High Court may be pleased fo grant stay of all furthe y proceedings pursuant ta
ihe Judgment and Decree dated 12" as ay of April 2023 passed in
M.V.0.P.No.761 of 2018 on the file af Motor Accidents Claims Tribunal -cur-
VH Additional. District Judge, WG. Eluru, including the execution
proceedings, Pending disposa at of MACMA No. 49 of 2084, on the file of the
High Caurt,

~The court while directing issue of notice fe the Respondents herein to
show cause as to why this application should nat be complied with, made the
following order.(The receipt of this order will be deemed fo be the recent of
nolice in the case).
OROER
"This application is fled fo grant stay of all further proceedings
pursuant to the Decree and Judgment dated 12.04.2604 in
NLV.O.P.No.781 of 2076 on the file of the Motor Accidents Claims
Tribunal-cum-Vilo Additional Oistrict Judge, West Godavari, Elury


including execution proceedings pending disposal of the main
NLALCUNLA,

2.

Sri R.Sudheer, learned counsel for the respondents submits that

the Income tax returns have not been considered in proper perspective,

3.

Subject to the appellant depositing 50% of the amount awarded

along with interest and costs within a period of two {2} weeks before the

Tribunal, no further proceedings for recoveries/exscution shall be taken
p g

for the rest of the amount till the next date of listing."

To,

on

j

SOL-B.CRITTI JOSEPH

ASSISTANT REGISTRAR

TRUE COPY!

SECTION OFFICE =e
For

. The Chairman, Motor Accidents Claires Tribunal-curme Vil

Additional. District Judge, W.G., Eluru,

SMT SATYAVARAPU Swe ARNALATHA, Wio.Late Veera Venkata
Nagaraj Kumar, Hindu, Female, aged 35 years. Dependant.
Rio.D.No.12-2-47, Main Road, Kowur Mandal, West Godavari
District. |
oatyavarapu Gooala Krishna, S/o.LateAppala Raju, Hindu, Maile.
aged 65 years, Rfo.D.No. 12-2-41, Main Road, Kovvur Mandal, West
Godavari District. .
Sm. Satyavarapu Satyavathi, Wo. Gopala Krishna, Hindu, Male,
aged 60 years, R/o.D.No. 12-2-41, Main Road, Kowvur Mandal, West
Godavari [Netrict,

Thigurupaill Venkateswara Rao,, S'o.Brahmanna, Hindu, Male, rider
of Baja] Pulsar motorcycle bearing No. AP 37 BK 1254, Rfo Christan
pet, Kovvur, West Godavari Distinct,


ar

Lakamsani Venkatesh, S/o. Nageswara Rao. Hindu, Male, Owner ; of
Baja) Pulsar motor cycle Bearing No. AP 37 BK 1254, Pvo.D. Ned:
20, Kothapet, Mallavaram Vilage, Chagaths u Mandal, West Godavari
District (Addresses 2 to 8 by RPAD)

?. One CC to SRL GUDI SRINIVASU Advocate fOPUCI
8. One CC to SRL KAMBHAMPAT! P RAMESH BABU Advocate [0 PUC]

sk


panes

HIGH COURT

RNT al bs
VN

DATED 08/08/2024

POST ON 05.09.2024

ORDER

iA No. 2 OF 2024 iN MACMA NO: 49 OF 2024

DIRECTION

GF ANOS

4 .

SY SS, = Bs

eS N

 
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