Andhra Pradesh High Court - Amravati
No vs And on 8 August, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
THURSDAY, THE EIGHTH DAY OF AUGUST.
WO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAG
AND TO
THE HONOURABLE SMT JUSTICE SUMATHI JAGABAM
iA No, 2 OF 2024
iN
AS NO: 344 OF 2024
Setwean:
1.
no
fd
M/S Mother Terrassa Educational Saciely, Flat. No. 04/128, Santhi
Sikhara Apartments, Somajiguda, Hyderabad, Telangana State
represented by ts General Secretary Smt. Botta Jayasri Wio Venkata
Ramana, aged 62 years, D.No. &-2-485, Flat No. 163, Studio Sikomora
Apartments, Banjara His, Road No. 4, Khalrathabad, Hyderabac
Telanagana State.
Smt. Botta Jeyasri, Wo VenkataRamana, aged 62 years, D.No., 8-2-
455, Flat No. 103, Studio Sikomore Apartments, Banjara Hills, Road No.
4, Khairathabad, Hyderabad Telanagana State. ,
..Appellants/Defendants 1 & 2
AND
. Smt ivaturl Subhadra Kiranmayl, Wio Raja Mohan, Aged 47 years, Rio
House No. 12-2-70a/80. Navadaya Colany, Mehadipatnam, Greater
Hyderabad, Telangana State.
Smt, Valampalli Vilayakumari,, Wis Krishna Rac, Aged 68 years,
Kapaveram, Perayali Mandal, West Godavari iNstiict, Andhra Pracash,
Presently residing in USA.
43
. Mis Amrutha Protien Foods india Py (fd. . Panuku, West Godavari
25
District AP rep. oy Pe and 5, Managing Crector Sri. Mallampall Ravi
Same Sekhar (ied).
4. Sri. Mallampall Naga Sirisha, Wo Late M. Ravi Soma Sekhar, Aged
4? years, Rio OD. Ne. 20-40. 5, Achantavarl Streel, Tan uku, West
Godavari District, AP
Mallampalll Venkata Arun salvik,, Sio Late M. Ravi Soma Sek 'Nar, Aged
a
19 years, Rio D.No. 20-108. 5, Achantavari Street, Tanuk J, Wast
Godavari District, AP.
. Mudigonda Sandeep,, Sfo Purnan andham, Aged 37 years, Rin 435
mast, 7S Street, 10 JOS0 Apartment, 4D. New York, USA.
?. MudigondaAnagha, . Wo Narendra Venkalaraman, Aged 38 years, Rio
a
D.No. 55, 2nd crass, Bhuvaneswarl Nagar, KR. Pura, CV. Raman
Nagar, Banglore, Karmataka S? tate - 500093. and 7th Plaintiffs
represented by their GPA holder 8th Pls aint .
MudigondaRanakadurga,, Wo Purnanandham, Aged 85 years, Rio
oD
DLNo.55, nef cross, Bhuvaneswarl Nac gar, KR. Pura. Raman
Nagar, Banglore, Karnataka State ~ 560093
..Respondants/Plaintits
g, Sub-registrar, Bobbi, Vizianagaram District
.Respondenta" Defendant
Petition under under Order 47 Rule 5 of cpr graying that in the
circumstances stated in the atlidavil fled in sunport of the petition, the High
Court may be pleased fo grant stay of all further proceedings, including
execution of the Judgment and decrees Dated 25.07 9084 Dassed In 0.5. No,
ie,
OF of 2019. on the fle of 44 Additional District Judge af Parvathipuram,
menting disposal of AS No.314 of 2024, on the file of ine High Court,
The petition coming on for hear AG, Upon perusing the Petition and the
atiavll fled in Support thereof and the order of the High Court dated
03.07 2024 & 25.07.2024 made herein and upon hearing the argurnents of
SMS.S.SIVA RAM. Advocate for the Appellants and of Sri Penumaka
Venkata Rac, Advocate for Respondent Nos. 1 to 8, the Court made the
following
ORDER:
| "Counter not filed,
For filing counter, at request, list the matter after two (O02) weeks.
interim order granted earlier is further extended for a period of four
(04) weeks."
. 6 BABY
Spy. A. VUAYA 8
MSTRAR
(TRUE COPY ASSISTANT REGIST
Fe SECTION OFFICER
To,
| 1. The i Additional District Judge at Parvathipuram
2. One CC to SRE 3.V.9.8. SIVA RAM Advocate fFORUCH
3. One CC to SRL PENUMAKA VENKATA RAO Advocate fOPUC]
4. One spare copy
HIGH COURT
DATED -oseeoe4
LIST THIS MATTER AFTER TWO WEEKS,
ORDER
~ SOOO
SSRN,
S& RF SSS,
x
IA No. 2 OF 2024
IN
AS NO: 314 OF 2024
EXTENSION OF INTERIM ORDER
