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V.M. Sundaram vs N.Kowndinya
2024 Latest Caselaw 6863 AP

Citation : 2024 Latest Caselaw 6863 AP
Judgement Date : 7 August, 2024

Andhra Pradesh High Court - Amravati

V.M. Sundaram vs N.Kowndinya on 7 August, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!

TWO THOUSAND AND TWENTY FOUR

'PRESENT:
THE HONOURABLE MS. JUSTICE BS BHANUMATHI
CIVIL REVISION PETITION NO: 1841 OF 2023 _
Setween:
VEM. SUNDARAM, S/o. Veerabahu Pillai, aged 68 years, Qce. Coolie, Rio. 8-
8518-147}, AmmaraviSannidh! Street, Tiruchanur, Tirupati.
Petifioner/Respondent AL Or,
AND
NLROWNDINYA, So. late SreenivasaSarma, aged 56 years, Occ. Finance
Business, R/o.101, Pailam Anartment, ile Nagar, Tirupati, Tirupati Oistrict,
Respondent/Petitioner/D Hr
Petition under Section 178 of C.P.C, praying that in the circurnstances
stated In the grounds fled herein, the High Court may be sleased to call for
the record perlaining to Judgment dated 17.07.2023 in E.P.No.37/2024 in
O.5.No.36/2014 on the fle of the V Acdiiional District Judge, Tirupati and
consequently set asiis the Judgment passed In CLEP No.37/21 in
O.9.No.35/2014 on the fle of the V Additional District Judge, Tirupati .

IANO: 1 OF 2023

Petition under Section 151 CPC praying that in the circurnstances

stated in the memorandum of grounds filed in support of the petition, the High
Court may be pleased to Slay of all further proceedings pursuant to Judgment
in O.ELP.NG 27/21 in O.8.No.26/2014 on the fle of the V Additional Oistrict
Judge, Tirupati including arrest of the petitioner, Pending disposal af CRP
1841 of 2023, on the file of the High Court.



The petition SOnuNng on for hearing, UPON perusing the Petition and the
memorandum of grounds fled in Support thereof and the order of the High
Court dated 20.14.2084 30.44 2024, 23.12.2023, 39.08 2004 2 OF 04 2026 &
OO.07 2024 made herein and "BON hearing the arguments of Sx
SRINMASULU KURRA Advocate for the Petlloner and of SH yo R
SUBRAHMANYAM Acvocate for the Ressondent, the Gaur made the

following
ORDER:

"Liston 04.090 2024,

interim order granted eariier is extended Hi then"

Soy. A, VVAYA BAG

SSISTANT REGISTRAR #TRUE COPY ASSISTAN ane

Fo SECTION OFFICER Fa, The V Aceitional District . Judge, Tirupadl. é. One CC to SRE SRINIVASULU KURRA Advocate [(OPUC} . One CO to SRL V B SUBRANMANYAM Advocate [OPUC]

§, One spare copy.

seeds

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HIGH COURT

DATED OT .O8 2034

LIST ON 64.09 2024

ORDER

CRP.No edt of 2023

INTERIM ORDER EXTENDED

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