C.Ramachandramma, Died vs C.Sridhar Reddy
2024 Latest Caselaw 6862 AP

Andhra Pradesh High Court - Amravati

C.Ramachandramma, Died vs C.Sridhar Reddy on 7 August, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

    MAIN CASE:         M.A.C.M.A.No.2703 of 2017

                           PROCEEDING SHEET

 SL.                                                                 OFFICE
 No. DATE                             ORDER
                                                                     NOTE
HCJ
 3. & RSR, J R RNT,J & VN,J
      07.8.2024

                         Heard Sri S.V.Muni Reddy, learned
                 counsel for the appellants/claimants as well as
                 Sri    Gudi   Srinivas,   learned   counsel   for
                 respondent No.3-Insurance company.

Reserved for judgment.

______ RNT,J

_____ VN,J RPD

SL. OFFICE No. DATE ORDER NOTE

SL. OFFICE No. DATE ORDER NOTE