Between vs Unknown
2024 Latest Caselaw 6801 AP

Andhra Pradesh High Court - Amravati

Between vs Unknown on 6 August, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
TUESDAY, THE SIXTH DAY OF AUGUST |
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
TRE HONOURABLE MS JUSTICE B S BHANUMATHI
CHIL REVISION PETITION NO: 2096 OF 2048

Between: .
state of Andhra Pradesh, Rep. by the District Collector, East Godavar,
Kakinada. ."

Petitioner
Respondent/Judgment Debtor

1. M/s Vieya Lakshmi Insecticides and Pesticides Limited, Nagariuna

Hills, Hyderabad. 500 082,

Ms KLRLR. Holdings Private Limited, Nagarjuna Hills, Hyderabad- 560

O82.

Mis. Liza Multi Trade Priy fate Limiied Carporate Officer, Nagariuna Hills,

Hyderabad- 500082.

4. Més. Nagarjuna irmpex Private Limited Corporate Officer, Nagarjuna
Hills. Hyderabad- 500 082.

ba

Lad

Respondent/Petitioners/Decrse Holder
Petition under Sectian 115 of C.P4G, being aagreved by the order in
EA. No. 31/2018 in EP. Ne S007 in OS. No.1 8/8000 on the file of the If
Addl. [istrict Judge, Kakinada, East Godavari Dist rict, dated 20.06.2019.
IA NOs 7 OF 2020 :
Petition under Section 151 of CPC is fled craying that in. the

croumsiances stated in the memorandum of grounds filed In support of the
pettion, the High Court may be pleased to suspend of the operation orders in
EA. No. 312018 in E.R. NO. 08/2007 in O.S. NO. 18/2000 an the file of the Hi
dal District Judge, Kakinada, East Godaven Oistrel, dated 20.08 2049,

"Ee

Mending disposal of CRP 3096 of 2019, on the file of the Hi ah Court.


The petition coming on for hearing, Unar perusing the Petition and the

memorandum of grounds filed in support thereof and the earfier Order of the
High Court dt 02.08.2024 upon hearng the arguments of GP FOR
ARBITRATION for the Petitioner and of SR} GAS MEHAR KUMAR,
Advocate for the Respondents 3 & 4, the Court made the following

ORDER:

"For fling counter, Hist on 13.08. 20e4 finally, interim order granted earlier is extended HH then."

od/- M.PRABHAKAR RAO ASSISTANT REGISTRAR

'3;

a Pr ab Si

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338 to GP FOR ARB EYTRATION, High Court of Andhra Pr

XNA

HiSH COURT

BSs, J

DATED 6 /Oa/ 2024

LEST ON 13.08.2024 FINALLY

ORDER

CRP No 2086 of 3049

INTERIM ORDER EXTENDED