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Dogiparthi Siva Rama Prasad vs Gangavarapu Suryanarayana 13 Ors
2024 Latest Caselaw 6786 AP

Citation : 2024 Latest Caselaw 6786 AP
Judgement Date : 6 August, 2024

Andhra Pradesh High Court - Amravati

Dogiparthi Siva Rama Prasad vs Gangavarapu Suryanarayana 13 Ors on 6 August, 2024

 APHC010478071998
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                          [3397]
                            (Special Original Jurisdiction)

                    TUESDAY ,THE SIXTH DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 1121/1998

Between:

Dogiparthi Siva Rama Prasad                                      ...APPELLANT

                                     AND

Gangavarapu Suryanarayana 13 Ors                              ...RESPONDENT

Counsel for the Appellant:

     1. M S N PRASAD

Counsel for the Respondent:

     1. A G SEETHARAM

     2. K SANKARANARAYANA

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, there is no

representation on either side, even though the matter is listed under the

caption 'For Dismissal'. It seems that the appellant is not inclined to prosecute

the appeal.

2. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.06.08.2024 CVD

 
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