Tatireddy Lakshmi Devamma Died vs Lakireddy Anasuyamma
2024 Latest Caselaw 6635 AP

Andhra Pradesh High Court - Amravati

Tatireddy Lakshmi Devamma Died vs Lakireddy Anasuyamma on 1 August, 2024

 APHC010553862011
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                     [3366]
                            (Special Original Jurisdiction)

                    THURSDAY, THE FIRST DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

              THE HONOURABLE SRI JUSTICE B SYAMSUNDER

                        SECOND APPEAL NO: 27/2011

Between:

Tatireddy Lakshmi Devamma [died] and Others              ...APPELLANT(S)

                                    AND

Lakireddy Anasuyamma and Others                        ...RESPONDENT(S)

Counsel for the Appellant(S):

1. E V V S RAVI KUMAR

Counsel for the Respondent(S):

1. KARRI MURALI KRISHNA

The Court made the following:

following

Judgment:-

The learned counsel Ms.Gnanusha, representing on behalf of

Mr.E.V.V.S.Ravi Kumar, learned counsel for the appellants would submit that

they have not received any instructions from the appellants to proceed with

the Appeal and prays to dismiss tthe Appeal.

2. The learned counsel Ms.Sahithi, represent represented on behalf of Mr.Karri

Murali Krishna, learned counsel for the respondents.

3. As the learned counsel representing the appellants would submit that

they have no instructions to proceed with the Appeal, this Second Appeal is

dismissed for non-prosecution. No order as to costs.

Consequently, miscellaneous petitions, if any, shall stand closed. The

interim stay granted if any, shall stand vacated.

_______________________________ JUSTICE BANDARU SYAMSUNDER Date: 01.08.2024 PNS