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V.Siddha Reddy vs Bhoji Reddy And Another
2024 Latest Caselaw 6619 AP

Citation : 2024 Latest Caselaw 6619 AP
Judgement Date : 1 August, 2024

Andhra Pradesh High Court - Amravati

V.Siddha Reddy vs Bhoji Reddy And Another on 1 August, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.No.1524 of 2009 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 01.08.2024 VJP, J None represented for the Appellant(s). This is an appeal filed against the judgment of acquittal for the offence punishable under Section 138 of N.I.Act.

Learned counsel for Respodent No.1 is in attendance and ready to submit their arguments.

List the matter on 07.08.2024. Registry is directed to prepare paper book.

______ VJP, J PND

 
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