M/S.Sree Rayalaseema Alkaliesa.C.Ltd vs M/S.Tungabhadra Mechinerytools Ltd
2024 Latest Caselaw 6615 AP

Andhra Pradesh High Court - Amravati

M/S.Sree Rayalaseema Alkaliesa.C.Ltd vs M/S.Tungabhadra Mechinerytools Ltd on 1 August, 2024

 APHC010109782000
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                      [3397]
                            (Special Original Jurisdiction)

                    THURSDAY ,THE FIRST DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        FIRST APPEAL NO: 2580/2000

Between:

M/s.sree Rayalaseema Alkalies&a.c.ltd                        ...APPELLANT

                                   AND

M/s Tungabhadra Mechinerytools Ltd                         ...RESPONDENT

Counsel for the Appellant:

     1. P KRISHNA REDDY

Counsel for the Respondent:

     1. Y RAMA RAO

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last two occasions i.e., on

09.07.2024 and 30.07.2024, there was no representation on behalf of the

appellant and the matter was posted to 01.08.2024, under the caption

'For Dismissal'.

2. Today when the matter is called for hearing, learned counsel

representing on behalf of the respondent is alone present. Though the matter is listed under the caption 'For Dismissal', there is no representation on behalf

of the appellant. It seems that the appellant is not inclined to prosecute the

appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.01.08.2024 CVD