M.M.M. Sagar vs Srinivas Vidya Parishad
2024 Latest Caselaw 6614 AP

Andhra Pradesh High Court - Amravati

M.M.M. Sagar vs Srinivas Vidya Parishad on 1 August, 2024

 APHC010484632001
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                           [3397]
                            (Special Original Jurisdiction)

                    THURSDAY ,THE FIRST DAY OF AUGUST
                     TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

          THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                            KRISHNA RAO

                        FIRST APPEAL NO: 1150/2001

Between:

M.m.m. Sagar                                                  ...APPELLANT

                                    AND

Srinivas Vidya Parishad                                     ...RESPONDENT

Counsel for the Appellant:

     1. K V N BHUPAL

Counsel for the Respondent:

     1.

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last two occasions i.e., on

20.07.2024 and 30.07.2024, there was no representation on both sides and

the matter was posted to 01.08.2024, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on either side, even though the matter is listed under the caption 'For Dismissal'. It seems that the appellant is not inclined to prosecute

the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.01.08.2024 CVD