Vasupalii Nageswara Rao vs The State Of Andhra Pradesh
2024 Latest Caselaw 6609 AP

Andhra Pradesh High Court - Amravati

Vasupalii Nageswara Rao vs The State Of Andhra Pradesh on 1 August, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE : W.P.No.16591 of 2024 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

1) 01.08.2024 SRS,J Learned Assistant Government Pleader for Services-I shall verify applicability of judgment in case of Chief Commissioner of Land Administration, A.P., Hyderabad and another vs. R.S.Ramakrishna Rao and another reported in 2010 (2) ALD 773 (DB).

At request of learned Assistant Government Pleader, list the matter on 19.08.2024 under the caption "For Orders".

______ SRS, J KA