Savvana Uma Maheswara Rao vs Mucherla Seeta Ramayya
2024 Latest Caselaw 6607 AP

Citation : 2024 Latest Caselaw 6607 AP
Judgement Date : 1 August, 2024

Andhra Pradesh High Court - Amravati

Savvana Uma Maheswara Rao vs Mucherla Seeta Ramayya on 1 August, 2024

                 HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: S.A.No.540 of 2001
                        PROCEEDING SHEET
Sl.     Date                          ORDER                         OFFICE
No.                                                                  NOTE

24. 01.08.2024    TMR,J
                         Heard     learned    counsel   for   the
                  appellant(s).

                         No representation on behalf of the
                  respondent(s).

For judgment, list the matter after one week.

______ TMR,J ASR

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