M/S Sri Vijetha Horticulture I Ltd In ... vs Shri D.Eswara Rao
2024 Latest Caselaw 6604 AP

Andhra Pradesh High Court - Amravati

M/S Sri Vijetha Horticulture I Ltd In ... vs Shri D.Eswara Rao on 1 August, 2024

                  HIGH COURT OF ANDHRA PRADESH
 MAIN CASE No: COMP.A.No.2261 of 2007                                         19
                     PROCEEDING SHEET

Sl.                                                                       OFFICE
        Date                           ORDER
No.                                                                        NOTE

99    01.08.2024 BSB, J
                      In spite of sufficient time given for advancing
                arguments twice, still the respondent/defendant is

seeking adjournment.

This Court declines the request for adjournment.

Post on 07.08.2024 under the caption 'for pronouncement of Judgment.'

__________________ B.S.BHANUMATHI,J NSM