V.M. Sundaram vs N.Kowndinya
2024 Latest Caselaw 3061 AP

Andhra Pradesh High Court - Amravati

V.M. Sundaram vs N.Kowndinya on 1 April, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MONDAY, THE FIRST DAY GF APRIL,
TWO THOUSAND AND TWENTY FOUR

'PRESENT:
THE HONOURABLE MS, JOSTICE BS BHANUMATHI
CiViL REVISION PETITION NO: 7841 OF 2023

Between:
VM. SUNDARAM, Sfo. Veersbahu Pillai aged 68 years, Occ, Coolie, Rio. S-OA(8-
147), AmmaraviSanndh Street, = uchanur Tirupath.

Patitioner/Respondaent i.Dr.

AND

NOKOWNOINNYA, S/o. late: SreenivasaSarna, a en 85 years, Ges. Finance Business,
Rio. 101, Palla Apartment, irla Nagar, Tirupati, Tirupati District.

Responds onvPatitioner/D. Ar

round under Section 748 of O.P.C, praying fhat in the circumstances staiac

in the grounds fled here! in, the High Ce aurt may be pleased ta call for fhe record
perial ning fo Judgment dated 17.07.2023 in &. P No 7/2021 in O.S.No. 38/8014 on
the file of the V Additional District Ju ge, Tirupa at and ponsequently set aside the
Judgment passed in Q.E.PLNo O7/21 In O.S.No.de/e0i4 on the Me of the V
Additional District Judge, Tirupati

iA NO>T OF 2023

Petition under Section 167 CRO praying that in the croumstances stated in
ihe merriorandum of grounds Med i mn support of the petition, ihe High Court may be
pleased te Slay of all further pros seedings pursuant to Judat ment in O.ELP.No 37/21 in
D.S.No.86/2014 on the fie of the V Additional District Judges, Tirupali including arrest
of the petiicner, Pand ing disposal of ORP 4841 of 2023, on the fle of the High
Court.

The peltion coming on for hearing, upon perusing the Pelion and the
memorandum of grounds fed In support thereof and the order of the High Cour
dated ZOQ.11 S025, 30.77.2023, 23.42 2028 & 32.03.2024 rade hersin and upon
hearing ihe arguments of Sri SRINIVASULLD KURRA Advocate for the Petitioner
and of Sri VB SUBRAHMANYAM Advecate for the Respondent, the Court made
thas folkaving:

ORDER:

"Pest an 12.04.2024,

interim order granted earlier is extended by three (9) weeks." '

HTRUE COPY! : re For & SECTION OFFICER

Fa,

;

ay.

One spare oor

-

&

HIGH GOURT

SSB J

DATED: O1/O4/2024

POST ON 12.04, 2024

ORDER

CRP Na.t84t of 2033

INTERIM ORDER EXTENDED