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Chinthapanti Somasekhar Reddy vs Yangareddy Madhusudhan Reddy
2024 Latest Caselaw 3060 AP

Citation : 2024 Latest Caselaw 3060 AP
Judgement Date : 1 April, 2024

Andhra Pradesh High Court - Amravati

Chinthapanti Somasekhar Reddy vs Yangareddy Madhusudhan Reddy on 1 April, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! :
MONDAY, THE FIRST DAY OF APRIL,

TWO THOUSAND AND TWENTY FOUR

(PRESENT:
THE HONOURABLE MS JUSTICE 8 S BRANUMATHI

iA No. TOF 2083

iN
CRP NO: 427 OF 2023

Rehween:
-uniiapant Sorasekhar Reddy, si late Chinthaparnnt Nan ani Reddy, aged about 55
years, Hindu, aged about 70 years, D.No. 12-2-587, Jesus Nagar, SV. Degree

Gollege, Ananthapuramy, &.P

_.Patitioner
iPetiicner in CRP a7 OF 2029
on the file of High Court)

AND

YWangareddy Madhusudhan Raddy, S/o. Yangaraddy Madhava Reddy, Aged abaut
SO year, Realior, D.No. 22-3, Rangipalll, Gopipall Vilage, Nallamada Mandal,
Anantgpuramu District. AP. naw residing at Gakyard Apariment, B-Block, B-5-2, oth
Biook, fast End, C Main Road, Jayanagar, Bangalore Chy- 900005.
Respondent
(Respondents In-da-}

Feition under Section 167 CPC praying that in the ciroumsiances stated in
re affidavit fled in support of the petition, the High Court may be pleased fo grant
interim Stay of all fisther proceedings pursuant to exparie decree are? judgment
dated 09-04-2021 in O.S.No.1) of SOS0 on ihe fle of Family Court - Gum - Vil

Additonal [istrict Court, Anantapuramu, pending disposal af CRP Node? of 2085,
on the fle of the High Cart.

The petition coming on fer hearing, upon oerusing the Pattion and the
afidavil fied In guppari thereof and the earlier order of the Nigh Court dt2o.02. 2025,
$9.04. 2023, 12.07.2084 1.02 2024 05.08.2024 & 18.03.2024 made herein and
upon hearing the arguments of SRI BUTTA VIIAYA BHASRER Advocate for the
Petitioner and of Si D. Praveen Kumar, laarmed counsel representing counsel for ihe
respondent, the Court made the following,

ORDER:

"Rost on 12.04. 2024,

| Sdi-U. SRIDEVI 5 ASSISTANT REGISTRAR

TRUE GOPY!H

SECTION OFFICER:

The Farry Gourt - Gum ~ Vil Additional [istrict Court, Ananfanuramy One OC to SRE BUTTA VMAYA BHASRER. Advocate (OPUC]

One CC to SRI U. NAR AYANASWAMY, Advocate fOPLIC) One spare capy

 
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