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Shaik Chand Basha vs Bharat Petroluem Corporation Ltd
2023 Latest Caselaw 4616 AP

Citation : 2023 Latest Caselaw 4616 AP
Judgement Date : 29 September, 2023

Andhra Pradesh High Court - Amravati
Shaik Chand Basha vs Bharat Petroluem Corporation Ltd on 29 September, 2023
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.23202 of 2023
                          PROCEEDING SHEET

Sl.                                                                 Office
No      DATE                          ORDER                         Note


04    29.09.2023

RC,J Learned counsel for the petitioner sought time to place certain judgments.

Post on 07.10.2023.

__________ RC, J

RKS

 
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