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Satyavarapu Satyanandam vs Dangeti Nageswara Rao
2023 Latest Caselaw 4575 AP

Citation : 2023 Latest Caselaw 4575 AP
Judgement Date : 27 September, 2023

Andhra Pradesh High Court - Amravati
Satyavarapu Satyanandam vs Dangeti Nageswara Rao on 27 September, 2023
Bench: T Mallikarjuna Rao
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.906 of 2011

JUDGMENT:

Learned counsel for respondent is present. No

representation on behalf of appellant.

This Court ordered notice to the appellant consequent to

the death of his counsel. But appellant refused to receive

notice.

02. It seems that the appellant has not shown any interest to

proceed with the matter. Accordingly, the appeal is dismissed

for default. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 27.09.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.906 of 2011 Date: 27.09.2023

KLNS

 
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