P Koteswara Rao,I.A.S vs Kammara Upendrachari,
2023 Latest Caselaw 4495 AP

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT|
MONDAY, THE TWEN?PY FIFTH DAY OF SEPTEMBER,
TWO THOUSAND AND TWENTY THRE

'PRESENT: a
HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY.
AND So

HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

IA No. 1 OF 2023
IN
CA NO: 31 OF 2023
Between:
P.Koteswara Rao, LAS, District Collector, Kurnool District, Kurnool,
. .. Appellant/ ~
Respondent No.1
AND
1. Kammara Upendrachari, S/o Late Thirupathaiah aged about 62 Years Former
Senior Assistant R/o H No 871181/1 Nagireddy Revenue Colony, Kurnool,
Kurnool District.
..Respondent/
. Petitioner
2. A Srinivas, Revenue Divisional Officer, Nandyala.
..Respondent/
Respondent No.2
(Respondent No.2 is not necessary party to this appeal)

; Petition under Section 151 CPC praying that in the circumstances stated in
the grounds filed in support of the petition, the High Court may be pleased to

suspend the operation of the Judgment in C.C.No.1118 of 2023 dated 14.07.2023,

pending disposal of the Contempt Appeal, in the interest of justice. |

The Court upon perusing the petition and affidavit filed in support thereof and the
Orders of the High Court dated 27.07.2023, 10.08.2023 & 11.09.2023 and upon
hearing the arguments of Sri P.Subash, Counsel for the appellant and of Sri Subba
Rao Korrapati, Advocate for Respondent No.1, made the following

ORDER:

" Reply affidavit is not filed. At request for filing reply affidavit, list the matter after four (04) weeks.

Interim Orders granted earlier is extended till then." _----

- Sd/- P. VENKATA RAMANA | JOINT REGISTRAR

Bo} eo.

HTRUE COPY// : SECTION OFFICER

To,

One CC to SRI P.SUBASH, Advocate [OPUC]

One CC to SRI KORRAPATI SUBBA RAO, Advocate [OPUC] The Section Officer, O.S.Section, High Court of A.P.

One spare copy.

PON

PSD

HIGH COURT Ne

va DATED:25/09/2023

a f NOTE: LIST THEAMATTER AFTER FOUR(04) WEEKS

ORDER

f

ral

/

1.A.NO.1 OF/2023 IN CA.No.31 of 2023

/ é

/ EARLIER INTERIM ORDER EXTENDED