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Majeti Sambrajyam And 2 Others vs Tadikamalla Ramaiah And 44 Others
2023 Latest Caselaw 4431 AP

Citation : 2023 Latest Caselaw 4431 AP
Judgement Date : 21 September, 2023

Andhra Pradesh High Court - Amravati
Majeti Sambrajyam And 2 Others vs Tadikamalla Ramaiah And 44 Others on 21 September, 2023

1 to 6

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.A.Nos. 453, 675 of 2008 & 153, 154 of 2015 W.P.Nos.39437 & 39438 of 2013

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

33. 21.09.2023 HCJ & RRR, J

Reserved for judgment.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

RJS/MJA

 
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