Citation : 2023 Latest Caselaw 4430 AP
Judgement Date : 21 September, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: C.M.A. No.1081 of 2009 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 21.09.2023 VJP, J None represented on either side. Post on 04.10.2023. Registry is directed to delete the matter under the caption 'Judgment reserved'.
_______ VJP, J PND
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!