Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Madavarapu Srinivasa Rao And 3 ... vs Kotha Venkata Narayana Murthy And ...
2023 Latest Caselaw 4244 AP

Citation : 2023 Latest Caselaw 4244 AP
Judgement Date : 13 September, 2023

Andhra Pradesh High Court - Amravati
Madavarapu Srinivasa Rao And 3 ... vs Kotha Venkata Narayana Murthy And ... on 13 September, 2023
Bench: T Mallikarjuna Rao
        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.653 of 2011

JUDGMENT:

Learned counsel for the appellants is present and filed

withdrawal memo dated 03.08.2023 vide U.S.R.No.76570 of

2023 seeking to withdrawal of the appeal. Perused the memo.

2. No representation on behalf of respondents.

Permission is accorded.

3. Considering the above submissions made by the learned

counsel for the appellants, permitted to withdraw the appeal.

4. In the result, the appeal is dismissed as withdrawn. There

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:13.09.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.653 of 2011 Date:13.09.2023

KNN

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter