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Madavarapu Srinivasa Rao, ... vs Kotha Venkata Narayana Murthy 11 ...
2023 Latest Caselaw 4243 AP

Citation : 2023 Latest Caselaw 4243 AP
Judgement Date : 13 September, 2023

Andhra Pradesh High Court - Amravati
Madavarapu Srinivasa Rao, ... vs Kotha Venkata Narayana Murthy 11 ... on 13 September, 2023
Bench: T Mallikarjuna Rao
        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.654 of 2011

JUDGMENT:

Learned counsel for the appellant is present and filed

withdrawal memo dated 03.08.2023 vide U.S.R.No.76570 of

2023 seeking to withdrawal of the appeal. Perused the memo.

2. No representation on behalf of respondents.

Permission is accorded.

3. Considering the above submissions made by the learned

counsel for the appellant, permitted to withdraw the appeal.

4. In the result, the appeal is dismissed as withdrawn. There

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:13.09.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.654 of 2011 Date:13.09.2023

KNN

 
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