Ummalaneni Rama Gopala Krishna, vs Kasaraneni Anuradha,
2023 Latest Caselaw 4219 AP

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: A.S. No.483 of 2023 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 12.09.2023 VJP, J Learned counsel for the appellant(s) would submit that connected matter A.S. No.482 of 2023 is listed before the Division Bench. Hence, this matter may be tagged to the said appeal, since both appeals arise out of the common judgment.

Registry is directed to post this matter along with A.S. No.482 of 2023 after obtaining necessary orders from the Hon'ble Chief Justice.

_______ VJP, J PND