M/S Hindustan Petroleum ... vs Kahkashan Ali
2023 Latest Caselaw 4218 AP

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: A.S. No.485 of 2023 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 12.09.2023 VJP, J I.A. No.1 of 2023 This petition is filed seeking stay of execution of the impugned judgment and decree in O.S. No.252 of 2015, dated 19.07.2023 on the file of XII Additional District Judge, Vijayawada.

Sri Samboju Bala Gopal, learned counsel for the appellant/petitioner would submit that they filed some documents today.

At his request, post on 15.09.2023.

_______ VJP, J PND